LexHARISH KUMAR,. ASHWANI KUMAR SINGH
27 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 27 |
Disposal nature
| ALLOWED | 10 |
| DISPOSED | 8 |
| REJECTED | 4 |
| DISMISSED | 3 |
| D.F.D. FOR NON APPEARANCE | 2 |
Recent judgments
- SAMSHER MIYAN v. THE STATE OF BIHAR — Patna High Court (2022-08-17)
- FURCHAN MIYAN @ FUCHAN MIYAN v. The State of Bihar — Patna High Court (2022-08-17)
- BABLI MIYAN v. THE STATE OF BIHAR — Patna High Court (2022-08-17)
- AHMAD MIYAN @ AHMAD @ AHMAD HUSSAIN v. THE STATE OF BIHAR — Patna High Court (2022-08-17)
- THE STATE OF BIHAR v. Samsher Miyan — Patna High Court (2022-08-17)
- TAUSHIF MIYAN @ TAUSHIF ALAM @ MD TAUSHIF ALAM @ TAUSIF AHMAD v. THE STATE OF BIHAR — Patna High Court (2022-08-17)
- THE STATE OF BIHAR v. BABLI MIYAN — Patna High Court (2022-08-17)
- RAJU KHAN @ RAJU KHA v. The State of Bihar — Patna High Court (2022-08-17)
- NAGINA PASI v. The State of Bihar — Patna High Court (2022-07-13)
- CHHATHU PASI @ CHHATHU CHAUDHARY v. The State of Bihar — Patna High Court (2022-07-13)