HARISH KUMAR,. AHSANUDDIN AMANULLAH

69 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Sadhana Kumari v. The State Bank Of Bihar and Ors — Patna High Court (2022-12-05)
• Nutan Kumari v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Bihar Administrative Service Association v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Kavita Kanchan v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Arjun Ram v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Bhubneshwar Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Chandeshwar Chaurasia v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Sheela Devi v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Sheela Kumari v. The State Of Bihar and Ors — Patna High Court (2022-12-05)
• Anita Kumari v. The State Bank Of Bihar and Ors — Patna High Court (2022-12-05)