LexHARISH KUMAR
1,141 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1141 |
Disposal nature
| ABATED | 879 |
| DISMISSED | 114 |
| DISPOSED | 113 |
| WITHDRAWN | 16 |
| ALLOWED | 15 |
| DISMISS FOR NON-PROSECUTION | 3 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- MANGAL MARANDI v. STATE OF BIHAR — Patna High Court (2026-05-26)
- ARUN KUMAR SINGH v. STATE OF BIHAR — Patna High Court (2026-05-26)
- RAGHUBIR GOPE v. STATE OF BIHAR — Patna High Court (2026-05-26)
- AWADHESH SHARMA v. THE STATE OF BIHAR — Patna High Court (2026-05-26)
- PRAKASH SHARMA v. THE STATE OF BIHAR — Patna High Court (2026-05-26)
- DEENA NATH YADAV v. STATE OF BIHAR — Patna High Court (2026-05-26)
- RAM PRIT RAJAK v. STATE OF BIHAR — Patna High Court (2026-05-26)
- RAM NARESH SINGH @ NARESH AHIR v. STATE OF BIHAR — Patna High Court (2026-05-26)
- JANGI GIRI and ANR v. STATE OF BIHAR — Patna High Court (2026-05-26)
- Reyazuddin Mian v. The State Of Bihar — Patna High Court (2026-05-26)