LexHARISH KUMAR
10,831 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 10831 |
Disposal nature
| BAIL GRANTED | 4786 |
| ALLOWED | 2201 |
| DISPOSED | 2171 |
| DISMISSED | 969 |
| WITHDRAWN | 537 |
| DISMISS FOR NON-PROSECUTION | 65 |
| PARTLY ALLOWED (DISPOSAL) | 40 |
| BAIL REJECTED | 38 |
Recent judgments
- Yogendra Jadav @ Jogendar Yadav v. The State of Bihar — Patna High Court (2026-06-04)
- Anil Yadav v. The State of Bihar — Patna High Court (2026-06-04)
- Shadhu Yadav @ Birendra Yadav v. The State of Bihar — Patna High Court (2026-06-04)
- Sayera Khatoon @ Sayara Khatoon @ Sayara v. The State of Bihar — Patna High Court (2026-06-04)
- Md. Babar Quraishi @ Babar Quraishi v. The State of Bihar — Patna High Court (2026-06-04)
- Mohit Sah v. The State of Bihar — Patna High Court (2026-06-04)
- Pramod Kumar @ Parmod Kumar @ Lala v. The State of Bihar — Patna High Court (2026-06-04)
- Shiva Kumar @ Shiv Kumar v. The State of Bihar — Patna High Court (2026-06-04)
- Sahud @ Sahud Alam v. The State of Bihar — Patna High Court (2026-06-03)
- Arvind Kumar v. The State of Bihar — Patna High Court (2026-06-03)