HARISANKAR V. MENON

255 recorded High Court judgment(s) · 1973–2026

Courts

Kerala High Court

255

DISPOSED OF	106
ALLOWED	62
DISMISSED FOR NON PROSECUTION	39
DISMISSED	15
CLOSED	11
CLOSED AS INFRUCTUOUS	7
DISMISSED AS WITHDRAWN	4
DISMISSED AS NOT PRESSED	3

MUHAMMAD A A v. STATE OF KERALA — Kerala High Court (2026-02-06)
BINEESH BABU, v. STATE OF KERALA, — Kerala High Court (2026-02-06)
SR EDUCATIONAL & CHARITABLE TRUST v. STATE OF KERALA — Kerala High Court (2025-08-01)
DR.M.P.ANITHA v. STATE OF KERALA — Kerala High Court (2025-07-23)
KERALA WATER AUTHORITY, v. STATE OF KERALA, — Kerala High Court (2025-07-11)
M/S. MALABAR HIGH VIEW BUILDERS P LTD, KOZHIKODE v. THE STATE TAX OFFICER — Kerala High Court (2025-07-03)
MARIA ALEXANDER v. STATE OF KERALA — Kerala High Court (2025-06-30)
BALAN A., v. STATE OF KERALA — Kerala High Court (2025-06-11)
T.V.NARAYANAN v. STATE OF KERALA — Kerala High Court (2025-06-11)
M/S.SOUMYA KURIES AND LOANS (P) LTD. (IN LIQUIDATION) v. SRI.LALU K.S (SATHYAN K.V) — Kerala High Court (2025-06-10)