HARINDER SINGH SIDHU,. LALIT BATRA

262 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• RANDEEP SINGH @ KALA v. STATE OF HARYANA — Punjab & Haryana High Court (2023-05-16)
• KAMAL SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2023-05-16)
• KULWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-05-16)
• SANDEEP KUMAR v. UT OF CHANDIGARH — Punjab & Haryana High Court (2023-05-16)
• MANJEET SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-05-16)
• CHANDRIKA v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-05-15)
• SUNIL v. STATE OF HARYANA VAND OTHERS — Punjab & Haryana High Court (2023-04-28)
• SALMAN @ SONU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-04-27)
• LOVEPREET SINGH @ LABHA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-04-25)
• RAJINDER KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-04-24)