LexHARINDER SINGH SIDHU,. JASGURPREET SINGH PURI
64 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 64 |
Disposal nature
| DISMISSED | 37 |
| ALLOWED | 15 |
| DISPOSED OF | 12 |
Recent judgments
- NISHAN SINGH BRAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- ASHWANI KUMAR SACHDEVA & ANR v. RAHUL SHARMA @ BABBU @ CHOCHO & ORS — Punjab & Haryana High Court (2018-08-31)
- ASHWANI KUMAR SACHDEVA & ANR v. BIKRAMJIT SINGH @ BIKRAM & ORS — Punjab & Haryana High Court (2018-08-31)
- NISHAN SINGH BRAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- BIKRAMJIT SINGH @ BIKRAM v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- PARDEEP SINGH @ POPPY v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- PANKAJ GUATAM v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- RAJWINDER SINGH @ GHALI v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- HARSIMRAN SINGH BRAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)
- VARINDER KUMAR ALIAS DHALLA v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-31)