HARINDER SINGH SIDHU

19,802 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• SARWAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-04-28)
• HARDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-04-28)
• KULWINDER SINGH ALIAS PINDAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-04-28)
• RAHUL v. STATE OF UT, CHANDIGARH — Punjab & Haryana High Court (2023-04-28)
• NARESH ALIAS RANJHA v. STATE OF HARYANA — Punjab & Haryana High Court (2023-04-28)
• KRISHAN KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2023-04-21)
• NARESH KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-04-21)
• GULWINDER SINGH @GALWINDER SINGH @ SARPANCH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-04-21)
• GAGANDEEP SINGH @ GANJA v. STATE OF HARYANA — Punjab & Haryana High Court (2023-04-21)
• STATE OF HARYANA v. IKRAM — Punjab & Haryana High Court (2023-04-20)