HARINATH.N

9,593 recorded High Court judgment(s) · 2023–2026

Courts

Andhra Pradesh High Court

9593

DISPOSED OF NO COSTS	3660
CLOSED NO COSTS	1612
DISMISSED	1238
DISMISSED AS NON PROSECUTION	936
ALLOWED NO COSTS	900
DISMISSED AS INFRUCTUOUS	658
WITHDRAWN	369
PARTLY ALLOWED NO COSTS	167

G S INFRA v. MR S SURESH KUMAR — Andhra Pradesh High Court (2026-05-07)
U.Sree Rama Raju, v. Kona Sasidhar, I.A.S., — Andhra Pradesh High Court (2026-05-07)
Y. Karunakara Reddy, v. The Government of Andhra Pradesh, Tribal Welfare — Andhra Pradesh High Court (2026-05-07)
SRI NIDANAMPATI SRILAKSHMI VADDERALABOUR SOCIETY v. S SURESH KUMAR IAS — Andhra Pradesh High Court (2026-05-07)
TIYYAGURA PRABHAKR REDDY v. SRI S SURESH KUMAR — Andhra Pradesh High Court (2026-05-07)
P VENKATA RAMANA v. SRI CH DWARAKA TIRUMALA RAO IPS — Andhra Pradesh High Court (2026-05-07)
CHIGURUPATI VENKATESWARA RAO v. SRI HARSHAVARDHAN RAJU — Andhra Pradesh High Court (2026-05-07)
D. Sree Devi, v. The Govt. of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
Bandi Mariyamma v. Sri A.Bhanu Pratap, — Andhra Pradesh High Court (2026-05-07)
N. Seshu Babu v. General Manager [Net work-III] And Appointing Authority, — Andhra Pradesh High Court (2026-05-07)