HARI PAL VERMA

6,288 recorded High Court judgment(s) · 2014–2021

Courts

Disposal nature

Recent judgments

• HARJINDER SINGH @KAKA @JEETU @HARJINDER v. STATE OF PUNJAB — Punjab & Haryana High Court (2021-04-05)
• ROOMA RANI v. AMIT TAYA — Punjab & Haryana High Court (2021-04-05)
• OM PARKASH v. STATE OF HARYANA — Punjab & Haryana High Court (2021-04-05)
• NIRMAL SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-04-01)
• ASHA v. STATE OF HARYANA — Punjab & Haryana High Court (2021-04-01)
• MANDEEP v. STATE OF HARYANA — Punjab & Haryana High Court (2021-04-01)
• LAKHWINDER KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-04-01)
• ROHIT KHAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2021-04-01)
• RAJ KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2021-04-01)
• GURDIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2021-04-01)