HARBANS SINGH RAI

7,699 recorded High Court judgment(s) · 1998–2016

Courts

Disposal nature

Recent judgments

• (O&M) SMT. PARA v. STATE OF HARYANA & ANOTHER — Punjab & Haryana High Court (2016-12-15)
• PALA RAM v. INDUSIND BANK LTD — Punjab & Haryana High Court (2016-12-14)
• M/S MONGA FOODS PVT. LTD. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2016-11-30)
• M/S MONGA FOODS PVT. LTD. v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-11-30)
• SHASHI BALA AND ORS v. SANJEEV KUMAR AND ORS — Punjab & Haryana High Court (2016-11-30)
• M/S BHAGWATI LACTO VEGETARIAN EXPORTS (P) LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-11-30)
• M/S SHREE MAHAVIR RICE MILS, ZIRA AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2016-11-30)
• NATIONAL INSURANCE CO.LTD. v. SUMITRA ETC. — Punjab & Haryana High Court (2016-11-16)
• PARVINDER v. MEDICAL EDU. & RESEARCH, HRY & ORS — Punjab & Haryana High Court (2016-11-08)
• HABHAJAN SINGH CHEEMA v. PSIDC & ANR — Punjab & Haryana High Court (2016-11-03)