HARBANS LAL

1,211 recorded High Court judgment(s) · 1988–2016

Courts

Disposal nature

Recent judgments

• HARISH KUMAR v. MOHAN LAL AND ORS. — Punjab & Haryana High Court (2016-10-21)
• VIDYA DEVI AND OTHERS v. RAJPAL AND OTHERS — Punjab & Haryana High Court (2016-10-18)
• AJMER SINGH v. GURDIAL SINGH — Punjab & Haryana High Court (2015-09-18)
• RATTAN DASS SHARMA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-01-13)
• ORIENTAL INSURANCE CO.LTD. v. RACHAN KAUR ETC. — Punjab & Haryana High Court (2014-11-25)
• BALBIR SINGH AND OTHERS v. MAKHAN SINGH AND OTHERS — Punjab & Haryana High Court (2014-11-14)
• HAWA SINGH v. SURESH AND OTHERS — Punjab & Haryana High Court (2014-08-20)
• URMILA DEVI v. ANIL KUMAR — Punjab & Haryana High Court (2014-04-25)
• ASRI AND ANR. v. PIRTHI AND ORS — Punjab & Haryana High Court (2014-03-18)
• GURDEV SINGH v. P.O.L.C.BATHINDA AND ANOTHER — Punjab & Haryana High Court (2012-09-11)