HARBANS LAL

78 recorded High Court judgment(s) · 2003–2012

Courts

Disposal nature

Recent judgments

• SITA DEVI and ORS v. SATAYNARAYAN and ORS — Rajasthan High Court (2012-10-08)
• SMT. SWARNIMA SHARMA v. STATE and ORS — Rajasthan High Court (2009-01-23)
• ABDUL JAFFAR v. STATE — Rajasthan High Court (2007-01-24)
• BANWARI YADAV AND ORS v. STATE — Rajasthan High Court (2006-12-19)
• AHMED AND ANR v. STATE — Rajasthan High Court (2006-12-01)
• PUSPENDER SINGH v. STATE — Rajasthan High Court (2006-11-17)
• POONAM GAMBHIR v. STATE and ORS — Rajasthan High Court (2006-11-17)
• SURESH MODI AND ORS v. STATE — Rajasthan High Court (2006-11-15)
• BAJRANG LAL v. STATE — Rajasthan High Court (2006-11-15)
• GOPAL TIWARI AND ORS v. STATE — Rajasthan High Court (2006-11-15)