HANCHATE SANJEEVKUMAR,G.NARENDAR

214 recorded High Court judgment(s) · 2018–2023

Courts

Karnataka High Court

214

Partly Allowed	64
DISMISSED	59
DISPOSED	26
DROPPED	23
REJECTED	22
ALLOWED AND REMANDED	12
ALLOWED	7
Dismissed for Non-Prosecution	1

THE UNION OF INDIA v. H.S.BASAVARAJ S/O.H.SHIVANAND — Karnataka High Court (2023-02-17)
THE STATE OF KARNATAKA v. KIRLOSKAR ELECTRICAL COMPANY LIMITED — Karnataka High Court (2021-11-19)
KIRLOSKAR ELECTRICAL COMPANY LIMITED v. VINAYAK A PALANKAR — Karnataka High Court (2021-11-19)
THE DEPUTY CHIEF ENGINEER, v. SMT.LAXMAMMA — Karnataka High Court (2021-09-03)
V.VENKATESH S/O V. DURGAPPA v. THE DEPUTY CHIEF ENGINEER — Karnataka High Court (2021-09-03)
V. PADMAVATHI W/O V.RAMBABU v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2021-09-03)
THE DEPUTY CHIEF ENGINEER, v. SMT.KARATURI KRISHNA TULASI, — Karnataka High Court (2021-09-03)
THE DEPUTY CHIEF ENGINEER v. V VENKATESH S/O V.DURUGAPPA — Karnataka High Court (2021-09-03)
SMT.KARTURI KRISHNA TULASI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2021-09-03)
LAXMAMMA W/O PAKEERAPPA INGALAGI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2021-09-03)