HANCHATE SANJEEVKUMAR,B.A.PATIL

54 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• BAVUDDIN S/O KAJESAB PATEL v. THE STATE OF KARNATAKA THROUGH TALIKOTI TOWN PS — Karnataka High Court (2021-01-16)
• SRI SHANKERLINGA S/O SRI MALLESH BAGALI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-08-14)
• SRI.BASAVARAJ v. SRI. R. VENKATESH KUMAR IAS AND ORS — Karnataka High Court (2020-08-14)
• CHANDRASHEKHAR S/O GURUBASAPPA JYOTHINAVAR v. STATE OF KARNATAKA — Karnataka High Court (2020-08-13)
• MOHD. RIYAZ S/O ISMAILSAB RANJOLWALE v. THE STATE OF KARNATAKA — Karnataka High Court (2020-08-13)
• NINGAPPA S/O HUSSAINAPPA v. THE STATE THROUGH CPI YERAGERA PS — Karnataka High Court (2020-08-13)
• SYED BASHA S/O SYED BANDENAWAZ v. THE STATE THROUGH — Karnataka High Court (2020-08-13)
• UMESH S/O SIDAPPA NAVI @ CHADACHAN v. THE STATE OF KARNATAKA — Karnataka High Court (2020-08-12)
• DHANRAJ S/O BASAPPA BIRADAR AND ANR v. THE STATE THROUGH THE POLICE — Karnataka High Court (2020-08-12)
• NARASIMHALU @ DODDA NARASIMHALU v. SAROJAMMA @ LAXMI — Karnataka High Court (2020-08-12)