LexHANCHATE SANJEEVKUMAR
7,637 recorded High Court judgment(s) · 2014–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 7637 |
Disposal nature
| Partly Allowed | 2332 |
| DISMISSED | 1986 |
| Dismissed for Non-Prosecution | 1093 |
| ALLOWED | 885 |
| Dismissal for Non Compliance of Office Objections | 609 |
| ALLOWED AND REMANDED | 347 |
| DISPOSED | 321 |
| Abated | 38 |
Recent judgments
- MRS LEENA ISSAC v. MRS S MOUNICA — Karnataka High Court (2026-06-04)
- K L VIDYASHANKAR v. JANAPRIYA HEIGHTS FLAT OWNERS ASSOCIATION — Karnataka High Court (2026-06-04)
- SMT VIJAYA v. THE COMMISSIONER — Karnataka High Court (2026-06-03)
- SRI. B. A. BHAKTHAVATSALA v. SMT. R. BHUVANESHWARI — Karnataka High Court (2026-06-03)
- IRAYYA S/O MADIWALAYYA HIREMATH v. SHIDDALINGAYYASWAMY B HIREMATH — Karnataka High Court (2026-04-10)
- METAL CLOSURES PVT LTD v. SMT. MUNIYAMMA — Karnataka High Court (2026-04-09)
- SRI. K. V. BHAGAVATH PRASAD v. SRI. K. V. ANANDAKUMAR — Karnataka High Court (2026-03-13)
- SHRI K GANESH v. SHRI GOVIND REDDY — Karnataka High Court (2026-03-03)
- H S RAGHAVENDRA v. SOWMYA KARANATH — Karnataka High Court (2026-02-25)
- SRI N ASHOK v. SRI M NARASIMHAIAH S/O.LATE.MUNISHAMAPPA, SINCE DEAD BY HIS LRS SMT.JAYAMMA — Karnataka High Court (2026-02-19)