H.T.NARENDRA PRASAD,TYAGARAJA N. INAVALLY

432 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

432

Partly Allowed	154
DISMISSED	108
DISPOSED	67
DROPPED	38
ALLOWED AND REMANDED	28
ALLOWED	24
Dismissed for Non-Prosecution	11
Abated	1

RENUKAMMA D/O GOVINDA v. SMT. MAHADEVAMMA @ GATTU MAHADEVI AND ANR — Karnataka High Court (2026-01-09)
THE STATE OF KARNATAKA v. MOHD. ALTAF S/O KHADER BAIG AND ORS — Karnataka High Court (2026-01-09)
SMT PALLAVI v. SHRI NITIN — Karnataka High Court (2025-12-18)
KAMALABAI @ KAMALA AND ORS v. JAGANNATH AND ANR — Karnataka High Court (2025-12-17)
SMT. KUMDAWALI v. SHILPA SHARMA I.A.S — Karnataka High Court (2025-12-17)
RAHMAN v. KULAPPA SAYABANNA BANGARI — Karnataka High Court (2025-12-17)
SRI YANKANNA YADAV v. JUBIN MOHAPATRA — Karnataka High Court (2025-12-17)
SRI DATTTATREYA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-17)
DASTAGIR v. SRI RAJESH AMMINABHAVI — Karnataka High Court (2025-12-17)
RAHMAN v. SMT TARAMATI KULAPPA BANGARI — Karnataka High Court (2025-12-17)