H.T.NARENDRA PRASAD,T. G. SHIVASHANKARE GOWDA

120 recorded High Court judgment(s) · 2022–2023

Courts

Karnataka High Court

120

DISMISSED	51
ALLOWED AND REMANDED	23
DISPOSED	16
Dismissed for Non-Prosecution	10
Partly Allowed	9
Abated	7
ALLOWED	3
DROPPED	1

STATE OF KARNATAKA v. RAMU S/O GOVINDAPPA — Karnataka High Court (2023-04-21)
SADIQ ALI S/O LATE ABDUL HAQ v. MOHAMMED JEELAN @ JEELAN — Karnataka High Court (2023-04-21)
STATE OF KARNATAKA v. NADEEM SADRUDDIN MUJAWAR — Karnataka High Court (2023-04-21)
SHRI DHANYAKUMAR S/O DHARMAGOUDA PATIL v. SHRI DHARMAGOUDA S/O DEVENDRA PATIL — Karnataka High Court (2023-04-20)
STATE OF KARNATAKA v. KAMATE ROSHAN ALIAS ROSHAN S/O IMAM SAB — Karnataka High Court (2023-04-20)
STATE OF KARNATAKA v. PAMPANA GOUDA @ PAMPA — Karnataka High Court (2023-04-20)
INDU W/O. YALLAPPA VAGHAMORE v. AKKATAI ALLEGING HERSELF TO BE THE — Karnataka High Court (2023-04-19)
SRI.BASAPPA SHIVANAGAPPA SANNASHIVANNANAVAR v. SMT.SIDDAVVA W/O. MALLAPPA MARADI — Karnataka High Court (2023-04-19)
Y. UMAMAHESHWARA RAO v. G. VEERARAJU, S/O KANAKAMURTHY, — Karnataka High Court (2023-04-19)
SHRI RAMACHANDRA S/O LATE TIPPANNA KARIGAR v. SHRI LAGAMANNA S/O LATE TIPPANNA KARIGAR — Karnataka High Court (2023-04-19)