LexH.T.NARENDRA PRASAD,RAJENDRA BADAMIKAR
106 recorded High Court judgment(s) · 2020–2024
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 106 |
Disposal nature
| DISMISSED | 66 |
| Partly Allowed | 10 |
| ALLOWED | 9 |
| Dismissed for Non-Prosecution | 8 |
| ALLOWED AND REMANDED | 5 |
| DISPOSED | 4 |
| Abated | 3 |
| DROPPED | 1 |
Recent judgments
- RAMESH v. SIRIN AND ANR — Karnataka High Court (2024-02-16)
- JALANDHAR v. SANJAY AND ORS — Karnataka High Court (2024-02-16)
- SUMANGALA AND ORS v. DRAKSHAYANNI AND ANR — Karnataka High Court (2024-02-16)
- MALLIKARJUN KODAGALI S/O SHIVANAGAPPA KODAGALI v. STATE OF KARNATAKA — Karnataka High Court (2022-04-22)
- THE STATE OF KARNATAKA v. SHANKAR URF SHANKRAPPA S/O RAMPPA HUBBALLI — Karnataka High Court (2022-04-22)
- SHRI.BHEEMAPPA S/O KRISHNAPPA HUNASIKATTI v. SMT.SHEELA W/O CHANDRASHEKHAR CHANNAL — Karnataka High Court (2022-04-22)
- VIJAYKUMAR PATIL S/O SRI SHANKARAGOUDA PATIL, v. STATE OF KARNATAKA, — Karnataka High Court (2022-04-22)
- SHRI. BHIMAPPA SHABU KUDEMMI v. SHRI. MALLIKARJUN KADAPPA PATIL — Karnataka High Court (2022-04-21)
- ANASUYA W/O PARAPPA MALASHETTI, v. SUMANGALA W/O MUTTAPPA KARANI, — Karnataka High Court (2022-04-21)
- VISHWANATH LAXMINARAYAN BHAT v. PARAMESHWAR S/O KRISHNA JOSHI — Karnataka High Court (2022-04-21)