H.T. NARENDRA PRASAD,RAGHVENDRA S.CHAUHAN

286 recorded High Court judgment(s) · 2015–2018

Courts

Karnataka High Court

286

DISMISSED	93
DROPPED	61
ALLOWED	38
Partly Allowed	37
Dismissed for Non-Prosecution	30
DISPOSED	15
ALLOWED AND REMANDED	8
Remanded	2

N PADMANABHA @ PADMANABHAIAH v. JAVEED S — Karnataka High Court (2018-08-31)
THE DIVISIONAL MANAGER v. MANGALA — Karnataka High Court (2018-08-31)
SMT.VANITH P KULKARNI v. SRI.KUMARSWAMY — Karnataka High Court (2018-08-31)
MS M.A.I. KOVOOR ALIAS ANNA KOVOOR v. MR THOMAS IPE KAVOOR JUNIOR — Karnataka High Court (2018-08-31)
SMT.DRAKSHAYANI M PATIL v. SRI.KUMARSWAMY — Karnataka High Court (2018-08-31)
SMT.GANGA SHIRAGUPPI v. SRI.KUMARSWAMY — Karnataka High Court (2018-08-31)
MRS S SANDHYA v. THE MANAGER — Karnataka High Court (2018-08-31)
SUNITHA FERNANDIES v. H SHYAM NAIK — Karnataka High Court (2018-08-30)
SMT CHIKKEERAMMA v. M/S EMRI KARNATAKA DISTRICT — Karnataka High Court (2018-08-29)
SMT. JYOTHI v. A BANGARAPPA — Karnataka High Court (2018-08-29)