H.T.NARENDRA PRASAD,K V ARAVIND

246 recorded High Court judgment(s) · 2024–2024

Courts

Karnataka High Court

246

Partly Allowed	77
DISPOSED	60
DISMISSED	60
ALLOWED	18
DROPPED	17
ALLOWED AND REMANDED	7
Dismissed for Non-Prosecution	5
Abated	2

THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED v. SRI ANDANSWAMY — Karnataka High Court (2024-06-25)
SHARANABASAPPA @ SHARANAPPA v. UMA MAHADEVAN AND ORS — Karnataka High Court (2024-04-25)
PRIYANKA @ PRAMILA W/O LATE VIJAYKUMAR v. SANWAR KHAN AND ORS — Karnataka High Court (2024-04-25)
HULIGEYYA S/O HANUMANTH v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-04-25)
DR. UDAYAKUMAR v. SMT. VANITA — Karnataka High Court (2024-04-25)
THE MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE v. SMT BHAGAMMA AND ORS — Karnataka High Court (2024-04-24)
BHIMASHANKAR S/O VITHOBA HARIJAN v. THE SPL. LAND ACQUISITION OFFICER, AND ORS — Karnataka High Court (2024-04-24)
N H NAGUR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-04-24)
APPARAYA AND ORS v. THE DIVISIONAL CONTROLLER, — Karnataka High Court (2024-04-23)
MAJID AHMED v. MOHD. ABUBAKAR AND ORS — Karnataka High Court (2024-04-23)