H.T.NARENDRA PRASAD,B.VEERAPPA

135 recorded High Court judgment(s) · 2018–2018

Courts

Karnataka High Court

135

DISMISSED	70
DISPOSED	23
DROPPED	16
Partly Allowed	15
ALLOWED	5
ALLOWED AND REMANDED	2
Dismissed for Non-Prosecution	2
Abated	1

YALLAPPA S/O SHIVAPPA KYADIGGERI, v. KIRAN S/O KALLOLAPPA JOSI — Karnataka High Court (2018-10-26)
SRI. R. VENUGOPAL S/O G.R. RANGASWAMY v. T. MADHUSUDHAN S/O NOT KNOWN TO COMPLAINANT — Karnataka High Court (2018-10-26)
THE MANAGER v. YALLAPPA S/O : SIVAPPA KYADIGERI — Karnataka High Court (2018-10-26)
NARAYAN S/O IRAYYA NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-25)
VIJAY S/O. GURUPADAPPA NIDAGUNDI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2018-10-25)
PRASHANT BABURAO UGARKAR, v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-25)
MALLIKARJUN S/O MAHANTAPPA MELLIGERI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2018-10-25)
SMT. JAYASHREE @ SUNITA W/O SURESH SUTAR v. SHRI. SURESH S/O PANDURANG SUTAR — Karnataka High Court (2018-10-23)
NARESHKUMAR S/O P. SURYABHASKAR RAO v. DR.RAJKUMAR KHATRI — Karnataka High Court (2018-10-23)
YANKKAPPA S/O LAXMAN ARABHAVI v. LAKKAVVA W/O ARJUN BANNAKKGOL — Karnataka High Court (2018-10-23)