H.T. NARENDRA PRASAD

9,606 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

9606

Partly Allowed	3265
DISMISSED	2452
DISPOSED	2207
ALLOWED	833
ALLOWED AND REMANDED	432
Dismissed for Non-Prosecution	346
Abated	43
REJECTED	14

SMT.A.G.RAJANI v. SRI RINITHA K — Karnataka High Court (2026-04-30)
SRI MANU MARK IMAM v. NOOR FATHIMA BEGUM — Karnataka High Court (2026-04-30)
MR. VARADARAJ. M v. MRS. PUNARVA. M. H. — Karnataka High Court (2026-04-30)
SRI KAVIRAJ BONDAL v. SRI PURANDARA SAPALYA — Karnataka High Court (2026-04-30)
SMT. PADMA KODANDARAM, v. SRI B NAGARAJA GUPTA — Karnataka High Court (2026-04-30)
MR. SUNDARA K v. MRS. PRAMILA CORNELIO — Karnataka High Court (2026-04-30)
SMT.NAGARATHNA v. SRI. RUDRESH — Karnataka High Court (2026-04-30)
SREE 1008 JAGADGURU CHANDRASHEKAR SHIVACHARYA MAHASWAMI v. SMT. NANDITHA V — Karnataka High Court (2026-04-30)
K R SANTHOSH KUMAR v. SRI K N SURESH — Karnataka High Court (2026-04-30)
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED v. MR B P KUMAR BABU — Karnataka High Court (2026-04-30)