H. S. THANGKHIEW, . W. DIENGDOH, . SANJIB BANERJEE, (FORMER)
36 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 36 |
Disposal nature
| Disposed Off | 34 |
| Dismissed | 2 |
Recent judgments
- ANAND GOYAL THROUGH POA HOLDER SHRI. SANJAY SHARMA v. STATE OF MEGHALAYA — Meghalaya High Court (2023-09-06)
- MOHAN LAL GOYAL THROUGH POA HOLDER SHRI. SANJAY SHARMA v. STATE OF MEGHALAYA — Meghalaya High Court (2023-09-06)
- MAHAVEER BAGLA v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
- ANKIT JAJODIA v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
- MAHABIR PRASAD MEENA v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
- NAVIN JAIN v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
- PAWAN KUMAR GUJJAR v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
- PARESH SHARMA v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
- MOHAN LAL GOYAL v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
- RAVINDER AGARWAL v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-29)
Lex