H. S. THANGKHIEW, . W. DIENGDOH

22 recorded High Court judgment(s) · 2020–2025

Courts

Disposal nature

Recent judgments

• STATE OF MEGHALAYA v. GERALDINE G. SHABONG — Meghalaya High Court (2025-11-17)
• M/S. JAIMAA COAL PVT. LTD. v. CHAMPER M. SANGMA AND 14 ORS. — Meghalaya High Court (2024-09-17)
• ANDREW SUTNGA v. STATE OF MEGHALAYA — Meghalaya High Court (2024-09-05)
• SHAILENDRA KUMAR SHARMA v. THE STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2024-02-09)
• MONU KUMAR v. STATE OF MEGHALAYA AND 9 ORS. — Meghalaya High Court (2024-02-09)
• EDIT SANGMA AND 102 ORS. v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2023-12-04)
• EDIT SANGMA AND 102 ORS. v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2023-12-04)
• IAJIEDLANG RYNJAH v. THE UNION OF INDIA AND 6 ORS. — Meghalaya High Court (2023-11-14)
• AMIT KUMAR GUPTA v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2021-12-08)
• ZANERA R. MARAK AND 3 ORS. v. STATE OF MEGHALAYA AND 5 ORS. — Meghalaya High Court (2021-11-22)