H. S. THANGKHIEW, . SANJIB BANERJEE, (FORMER)

33 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• MINGRAN T. SANGMA v. ABAL M. SANGMA AND 6 ORS. — Meghalaya High Court (2023-08-30)
• MINGRAN T. SANGMA v. ABAL M. SANGMA AND 6 ORS. — Meghalaya High Court (2023-08-30)
• STATE OF MEGHALAYA v. ABAL M. SANGMA — Meghalaya High Court (2023-08-30)
• MINGRAN T. SANGMA v. ABAL M. SANGMA AND 6 ORS. — Meghalaya High Court (2023-08-30)
• IN RE SUO MOTU CUSTODIAL VIOLENCE AND OTHER MATTERS RELATING TO PRISON CONDITIONS v. State Of Meghalaya And Ors — Meghalaya High Court (2023-08-28)
• Thikly Mawtyllup v. Khasi Hills Autonomous District Council and 5 Ors. — Meghalaya High Court (2023-08-17)
• Sikstar Mawtyllup v. Khasi Hills Autonomous District Council and 5 Ors. — Meghalaya High Court (2023-08-17)
• RAKESH KUMAR v. THE UNION OF INDIA AND 2 ORS. — Meghalaya High Court (2023-08-14)
• RAKESH KUMAR v. THE UNION OF INDIA AND 2 ORS. — Meghalaya High Court (2023-08-14)
• UNION OF INDIA AND 3 ORS. v. PARBATI THAPA — Meghalaya High Court (2023-07-20)