H. S. THANGKHIEW, MOHAMMAD YAQOOB MIR, (FORMER)

115 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• THE PRESIDENT, MANAGING COMMITTEE, SMIT HIGHER SECONDARY SCHOOL AND 2 ORS. v. SUTAPA CHOUDHURY AND 3 ORS. — Meghalaya High Court (2019-05-24)
• State Of Meghalaya v. AMON RANA — Meghalaya High Court (2019-05-24)
• THE PRESIDENT, MANAGING COMMITTEE, SMIT HIGHER SECONDARY SCHOOL AND 2 ORS. v. SUTAPA CHOUDHURY AND 3 ORS. — Meghalaya High Court (2019-05-24)
• THE UNION OF INDIA AND ANR v. MANISH KUMAR AND 43 ORS. — Meghalaya High Court (2019-05-23)
• FLORINA BORO v. STATE OF MEGHALAYA AND 26 ORS. — Meghalaya High Court (2019-05-21)
• KHROOLAMSALANKI PARIAT v. STATE OF MEGHALAYA — Meghalaya High Court (2019-05-20)
• Sri Suraj Gupta v. State Of Meghalaya — Meghalaya High Court (2019-05-14)
• FLORINA BORO v. STATE OF MEGHALAYA AND 26 ORS. — Meghalaya High Court (2019-05-13)
• WINJE ROSALIE G. MOMIN AND ANR. v. STATE OF MEGHALAYA AND 14 ORS. — Meghalaya High Court (2019-05-13)
• FLORINA BORO v. STATE OF MEGHALAYA AND 26 ORS. — Meghalaya High Court (2019-05-13)