H. S. THANGKHIEW

175 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MARKYNTY C KHONGJOH v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-09-04)
• MARKYNTY C KHONGJOH v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-09-04)
• H. KYNTIEWBORLANG LANGSTIEH v. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND 4 ORS. — Meghalaya High Court (2025-09-03)
• MS NCC LIMITED v. STATE OF MEGHALAYA AND 8 ORS — Meghalaya High Court (2025-09-02)
• THE STATE OF MEGHALAYA v. M/S. NCC LIMITED — Meghalaya High Court (2025-09-02)
• MS NCC LIMITED v. STATE OF MEGHALAYA AND 8 ORS. — Meghalaya High Court (2025-09-02)
• M/S. NCC LIMITED v. THE STATE OF MEGHALAYA AND 8 ORS. — Meghalaya High Court (2025-09-02)
• THE CENTRAL BUREAU OF INVESTIGATION v. PRAKASH KAUR — Meghalaya High Court (2025-09-02)
• MUNNIYA DEVI v. THE UNION OF INDIA AND 7 ORS. — Meghalaya High Court (2025-09-01)
• TRANBOR LANGBNANG v. UNION OF INDIA AND 3 ORS. — Meghalaya High Court (2025-08-30)