LexH. S. THANGKHIEW, . BISWANATH SOMADDER, (FORMER)
133 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 133 |
Disposal nature
| Disposed Off | 70 |
| Dismissed | 50 |
| Allowed | 12 |
| Case Converted To Another Case Type | 1 |
Recent judgments
- THE COMMISSIONER OF CUSTOMS (PREVENTIVE) v. LALTANPUII — Meghalaya High Court (2021-10-07)
- THE DIRECTOR GENERAL, ASSAM RIFLES, SHILLONG v. BIPRADEEP DEB AND 4 ORS — Meghalaya High Court (2021-10-07)
- CHINMOY DAS v. UNION OF INDIA AND 2 OTHERS. — Meghalaya High Court (2021-10-07)
- THE DIRECTOR GENERAL, ASSAM RIFLES, SHILLONG v. BIPRADEEP DEB AND 4 ORS — Meghalaya High Court (2021-10-07)
- THE DIRECTOR GENERAL, ASSAM RIFLES, SHILLONG v. BIPRADEEP DEB AND 4 ORS — Meghalaya High Court (2021-10-07)
- STATE OF MEGHALAYA AND 3 OTHERS. v. SATYA NARAYAN ROY — Meghalaya High Court (2021-10-05)
- THE UNION OF INDIA AND 2 ORS. v. VIRENDER BABORIA — Meghalaya High Court (2021-10-05)
- VIJAY MANJHI AND ANR. v. UNION OF INDIA AND 4 ORS. — Meghalaya High Court (2021-09-30)
- KAUSTAV PAUL v. UNION OF INDIA AND 11 OTHERS. — Meghalaya High Court (2021-09-30)
- STAR CEMENT LIMITED v. THE UNION OF INDIA AND 6 ORS. — Meghalaya High Court (2021-09-23)