H. S. THANGKHIEW, . B. BHATTACHARJEE

111 recorded High Court judgment(s) · 2023–2026

Courts

Meghalaya High Court

111

Disposed Off	84
Withdrawn	14
Allowed	4
Transferred	3
Dismissed	2
Dissmiss For Default/Non-Prosecution	2
Rejected	1
Closed	1

THE COMMISSIONER OF CUSTOMS (PREVENTIVE) v. PHANANG KHONGSDIR AND ORS. — Meghalaya High Court (2026-06-02)
M/S JORABAT SHILLONG EXPRESSWAY LIMITED v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2026-06-02)
M/S JORABAT SHILLONG EXPRESSWAY LIMITED v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2026-06-02)
M/S S.D. CERAMICS LLP v. THE UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2026-04-28)
M/S S.D. CERAMICS LLP v. THE UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2026-04-28)
M/S S.D. CERAMICS LLP v. THE UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2026-04-28)
M/S S.D. CERAMICS LLP v. THE UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2026-04-28)
PR. COMMISSIONER OF INCOME TAX, SHILLONG v. M/S. EFFICIENT HOTELS INDIA (P) LTD. — Meghalaya High Court (2026-04-23)
PR. COMMISSIONER OF INCOME TAX v. M/S S.S. NETCOM PRIVATE LTD. — Meghalaya High Court (2026-04-23)
THE EAST KHASI HILLS WINE DEALERS WELFARE ASSOCIATION AND ANR. v. THE STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2026-03-26)