LexH. S. THANGKHIEW, . B. BHATTACHARJEE
35 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 35 |
Disposal nature
| Disposed Off | 34 |
| Allowed | 1 |
Recent judgments
- KLUSTON RYNTATHIANG v. STATE OF MEGHALAYA — Meghalaya High Court (2025-09-04)
- MEGHALAYA COOPERATIVE APEX BANK LTD. v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-08-28)
- MEGHALAYA COOPERATIVE APEX BANK LTD. v. THE STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-08-28)
- DRI PHAWA v. STATE OF MEGHALAYA — Meghalaya High Court (2025-08-26)
- AIBIANG MURUH v. STATE OF MEGHALAYA — Meghalaya High Court (2025-08-26)
- RETSHON NONGSIEJ v. STATE OF MEGHALAYA — Meghalaya High Court (2025-08-19)
- RONAL MURMU v. STATE OF MEGHALAYA — Meghalaya High Court (2025-08-19)
- CHARLES TYMPUIN v. STATE OF MEGHALAYA — Meghalaya High Court (2025-08-14)
- SKON BASARNGAID v. STATE OF MEGHALAYA — Meghalaya High Court (2025-08-14)
- BABUL R. MARAK v. STATE OF MEGHALAYA — Meghalaya High Court (2025-08-14)