H. S. THANGKHIEW, AJAY KUMAR MITTAL, (FORMER)
81 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 81 |
Disposal nature
| Disposed Off | 65 |
| Dismissed | 16 |
Recent judgments
- CHUBA R. MARAK v. STATE OF MEGHALAYA AND 11 ORS. — Meghalaya High Court (2019-10-24)
- TAHERA HAQUE v. THE UNION OF INDIA AND 3 ORS. — Meghalaya High Court (2019-10-21)
- BREMINGSTAR MYLLIEM v. STATE OF MEGHALAYA — Meghalaya High Court (2019-10-18)
- GAYA PRASAD v. THE UNION OF INDIA AND ANR. — Meghalaya High Court (2019-10-17)
- W.M. MAWDKHAP AND 8 ORS. v. STATE OF MEGHALAYA AND 6 ORS. — Meghalaya High Court (2019-10-16)
- SPELLING KURBAH v. STATE OF MEGHALAYA — Meghalaya High Court (2019-10-16)
- DHARMVIR RAO SINGH AND ANR. v. THE UNION OF INDIA AND ANR. — Meghalaya High Court (2019-10-16)
- HIMSON SHIRA v. State Of Meghalaya — Meghalaya High Court (2019-10-16)
- DEMANSING KYNTER v. STATE OF MEGHALAYA — Meghalaya High Court (2019-10-16)
- GABRIEL KHARSHANDI v. STATE OF MEGHALAYA — Meghalaya High Court (2019-10-16)
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