H. S. THANGKHIEW, (ACTING)

28 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• DIPANKAR KAR v. BANTEILANG J. KHARSHANDI, MCS — Meghalaya High Court (2025-06-05)
• ALISTER K. MARAK v. THE STATE OF MEGHALAYA AND 6 ORS. — Meghalaya High Court (2025-06-05)
• MOMINA BEGUM v. THE STATE OF MEGHALAYA AND 5 ORS. — Meghalaya High Court (2025-06-05)
• HELENA BEGOM v. THE STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2025-06-04)
• MD. MUQUEEN AHMED v. STATE OF MEGHALAYA AND 3 OTHERS — Meghalaya High Court (2025-06-03)
• MD. MUQUEEN AHMED v. STATE OF MEGHALAYA AND 3 OTHERS — Meghalaya High Court (2025-06-03)
• ACHME WATER SOLUTIONS PVT. LTD. v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-06-03)
• RNB CEMENTS PVT.LTD. v. MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED AND 4 OTHERS — Meghalaya High Court (2025-06-02)
• M/S KHASI ALLOYS PVT LTD v. MEGHALAYA POWER DISTRIBUTION CORPORATION UNITED AND 4 OTHERS — Meghalaya High Court (2025-06-02)
• BESTIS KHARNAIOR v. THE KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND 5 ORS. — Meghalaya High Court (2025-06-02)