H. S. THANGKHIEW, (ACTING)

34 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ERILLA MARAK v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• NIROLLA MARAK v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• DALLIK MARAK v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• SABITHA SANGMA v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• NUITILDADORA CH. MOMIN v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• SALCHAMI SANGMA v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• BINOLLA R. SANGMA v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• METHIRA S. SANGMA v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• WILLINGSTON SANGMA v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)
• ALBINA SANGMA v. UNION OF INDIA AND 5 ORS. — Meghalaya High Court (2025-09-15)