H. S. THANGKHIEW

3,795 recorded High Court judgment(s) · 2018–2026

Courts

Meghalaya High Court

3795

Disposed Off	2707
Withdrawn	541
Dismissed	181
Allowed	148
Closed	140
Infractous	53
Rejected	8
Dissmiss For Default/Non-Prosecution	7

M/S PUSHKARRAJ CONSTRUCTIONS PVT. LTD v. UNION OF INDIA AND ORS. — Meghalaya High Court (2026-06-05)
ANOWAR HUSSAIN v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2026-06-05)
ANOWAR HUSSAIN v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2026-06-05)
ANOWAR HUSSAIN v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-05)
NALAND I. DHAR v. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL AND 5 ORS. — Meghalaya High Court (2026-06-05)
NUR ALOM SIDDIK v. SIM RICHARDO R. MARAK AND 2 ORS. — Meghalaya High Court (2026-06-05)
TIDYNESS KHARBYNGAR v. THE STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2026-06-04)
AMBIYA BEGUM v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-04)
SHNAT RAID TYNRING AND ANR. v. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS. — Meghalaya High Court (2026-06-04)
NURUL AMIN v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2026-06-03)