H.S.KEMPANNA,N.K.PATIL

76 recorded High Court judgment(s) · 2010–2013

Courts

Karnataka High Court

DISMISSED	48
DISPOSED	13
DROPPED	5
ALLOWED	5
Dismissed for Non-Prosecution	3
IA/Memo/VK/OP in disposal	1
Partly Allowed	1

K S SRIDHARA NAIK v. THE UNION OF INDIA — Karnataka High Court (2013-10-10)
STATE BY YAGATI POLICE STATION v. MURTHY, S/O.SRI.RAMAPPA, — Karnataka High Court (2013-10-10)
SHANTHA KUMAR v. STATE OF KARNATAKA BY — Karnataka High Court (2013-10-09)
MR.JOSHUA M. v. THE STATE OF KARNATAKA — Karnataka High Court (2013-10-09)
NARAYANAPPA @ CABLE NARAYANAPPA v. STATE OF KARNATAKA — Karnataka High Court (2013-10-09)
SMT. SATHYMMA v. STATE OF KARNATAKA — Karnataka High Court (2013-10-08)
HIGH COURT OF KARNATAKA v. SRI C S PERIERA — Karnataka High Court (2013-10-08)
STATE BY KATHASANDRA P S v. A KRISHNA @ KRISHNAPPA SIDDAPPA — Karnataka High Court (2013-10-08)
SMT. SHUBA H S v. THE STATE OF KARNATAKA — Karnataka High Court (2013-10-07)
THE STATE OF KARNATAKA v. DHANANJAYA S/O RANGAIAH — Karnataka High Court (2013-10-07)