H.S.KEMPANNA,K.L.MANJUNATH

267 recorded High Court judgment(s) · 2011–2014

Courts

Karnataka High Court

267

DISMISSED	169
DISPOSED	50
ALLOWED	26
Partly Allowed	8
DROPPED	4
REJECTED	4
Dismissed for Non-Prosecution	4
ALLOWED AND REMANDED	2

SMT NAGALAKSHMI ADYANTHAYA v. M/S UNITED INDIA INSURANCE CO LTD — Karnataka High Court (2014-03-21)
THE CHIEF EXECUTIVE OFFICER & EM v. B NARAYANA REDDY — Karnataka High Court (2013-12-13)
THE STATE OF KARNATAKA v. SRI PUTTANANJAIAH — Karnataka High Court (2013-10-25)
SRI P. SRINIVASA REDDY v. SRI Y. VENKATESH — Karnataka High Court (2013-10-23)
M/S RAMKY ENVIRO ENGINEERS LTD v. KARNATAKA INDUSTRIAL AREA DEVELOPMENT — Karnataka High Court (2013-10-23)
SRI M. MUNIRAJU v. SRI LAKSHMI NARAYANA — Karnataka High Court (2013-10-23)
SRI. JAYARAMA SHETTY v. SRI. G. KUMARA NAIK — Karnataka High Court (2013-10-23)
M SAGAYAMERI v. A G RAVEENDRA — Karnataka High Court (2013-10-23)
M SHIVANNA v. SHRI MADAN GOPAL IAS — Karnataka High Court (2013-10-23)
PROF. M V SATYANARAYANA S/O LATE M S VENKATARAMAIA v. LATHA KRISHNARAO I A S — Karnataka High Court (2013-10-23)