H.S.KEMPANNA,DILIP B BHOSALE
50 recorded High Court judgment(s) · 2013–2013
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| Karnataka High Court | 50 |
Disposal nature
| DISPOSED | 26 |
| DISMISSED | 18 |
| Dismissed for Non-Prosecution | 4 |
| IA/Memo/VK/OP in disposal | 1 |
| Partly Allowed | 1 |
Recent judgments
- PARASAPPA TIMMANNA KADDER @ SANADI v. MAHADEVI W/O RAMAPPA KADDER @ SANADI — Karnataka High Court (2013-04-26)
- VAJRAWATI W/O. NEMINATH HANMANNAVAR v. KASTURI W/O. BHIMRAO PARISHWAD — Karnataka High Court (2013-04-26)
- NINGANGOUDA S/O. VEERABHADRAGOUDA HOSAGOUDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-26)
- MURGESH S/O. BHIMAPPA DHAVALESHWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-26)
- AYILI STONE INDUSTRIES v. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, — Karnataka High Court (2013-04-26)
- ILIYAS S/O KHAJABEG INAMDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-25)
- SHRIDEVI SUBHASH JIGAJINNI v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-25)
- GALI SHIVABASAPPA v. STATE OF KARNATAKA — Karnataka High Court (2013-04-25)
- HANUMANTHAPPA S/O. BHIMAPPA TALWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-25)
- RAMESH LAXMAN UPPAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-25)
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