H.S.KEMPANNA,D.V.SHYLENDRA KUMAR

38 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• SRI DODDEGOWDA v. SRI N JAYARAM — Karnataka High Court (2013-01-24)
• SMT HUSNA BANU v. THE COMMISSIONER OF POLICE — Karnataka High Court (2013-01-24)
• M/S SHARP WATCH INVESTIGATION v. SRI R N NAYAK — Karnataka High Court (2013-01-24)
• H C SHAMA D/O CHAND PASHA v. STATE OF KARNATAKA — Karnataka High Court (2012-11-22)
• C BASAVARAJU v. CHIKKAMALLAPPA — Karnataka High Court (2012-11-20)
• SMT. YAMUNA V MUNI v. RAVISHANKAR V MUNI — Karnataka High Court (2012-11-20)
• SHRI BANGARU LAXMAN v. THE ELECTION COMMISSION — Karnataka High Court (2012-11-20)
• STATE BY NUGGENAHALLI POLICE v. RANGEGOWDA — Karnataka High Court (2012-11-19)
• SMT PARVATHI H v. STATE OF KARNATAKA BY — Karnataka High Court (2012-11-19)
• HIGH COURT OF KARNATAKA v. DEEPAK RATHI — Karnataka High Court (2012-11-16)