H.S.KEMPANNA,B.V.PINTO

35 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• BHAIRAPPA S/O. SADASHIV KAVATEKAR, v. THE STATE OF KARNATAKA, — Karnataka High Court (2013-04-18)
• APPASAB BASAPPA HALATTI v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-15)
• VISHNU S/O. RAMSINGH LAMANI @ NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-10)
• TIRUPATEPPA @ TITUPATI S/O BHEEMAPPA PUJAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-04-10)
• THE STATE OF KARNATAKA, v. SURESH S/O. KANAKAPPA HIREMANI — Karnataka High Court (2013-04-09)
• BASAVARAJ @ BASU S/O MADIVALAPPA KADEMANI, v. THE STATE OF KARNATAKA, — Karnataka High Court (2013-04-09)
• KAMAPPA S/O. SIDDAPPA BYAGI, v. STATE OF KARNATAKA, — Karnataka High Court (2013-04-08)
• SARASWATI W/O. ARUN DAFEDHAR v. THE SUPERINTENDENT OF POLICE — Karnataka High Court (2013-04-08)
• PANDURANGA B. S/O MAHADEVAPPA v. THE STATE OF KARNATAKA, — Karnataka High Court (2013-04-05)
• MANJU v. THE STATE — Karnataka High Court (2013-04-05)