H.S.KEMPANNA

1,117 recorded High Court judgment(s) · 2010–2014

Courts

Karnataka High Court

1117

DISMISSED	553
ALLOWED	441
Partly Allowed	37
Dismissed for Non-Prosecution	26
DISPOSED	25
Converted	21
ALLOWED AND REMANDED	13
REJECTED	1

SRI N RAMESH v. SRI VENKATA RAMA REDDY — Karnataka High Court (2014-04-03)
SRI N RAMESH v. SRI VENKATA RAMA REDDY — Karnataka High Court (2014-04-03)
K G RUDRAGOUDA v. O SRINIVASA — Karnataka High Court (2014-04-03)
M/S DOW AGRO SCIENCES INDIA (P) LTD v. SHREE RAMA CORPORATION — Karnataka High Court (2014-04-03)
BASAVARAJ N E v. ESHWARAPPA M — Karnataka High Court (2014-04-01)
M/S UTTAM ROADWAYS PVT LTD v. SARDAR JASBIR SINGH SANDHU — Karnataka High Court (2014-04-01)
M/S STALLION PHARMACEUTICALS v. M/S SANTHOSH TYRES — Karnataka High Court (2014-03-27)
SRI VENKATA VASU CHAKKERA S/O CHAKKERA RAMACHANDRA v. MRS SUPRIYA W/O MR VENKATA VASU CHAKKERE — Karnataka High Court (2014-03-27)
MAHABOOB HUSSAIN S/O HANGI HUSSAIN SAB v. M/S. KARVY STOCK BROKING LTD., — Karnataka High Court (2014-03-27)
SATHISH RAO v. RAJESH EXPORTS LTD — Karnataka High Court (2014-03-26)