H.S. GREWAL

5,444 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• JAI DHILLON ALIAS COMMANDO v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• AMAN KUMAR AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• KOMAL SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• RAVI SHANKAR & ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2026-05-29)
• CHARANJIT KAUR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-29)
• HARDEV SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• MANPREET SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SURAJ MATTU ALIAS KALU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• RAJESH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• NITIN v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)