H.S. BHALLA,. VINEY MITTAL

397 recorded High Court judgment(s) · 1993–2011

Courts

Disposal nature

Recent judgments

• PIARA LAL v. RACHPAL SINGH & ANR — Punjab & Haryana High Court (2011-03-11)
• HEM RAJ v. RAJ PAL AND ORS. — Punjab & Haryana High Court (2009-10-08)
• RAM KISHAN v. KALI DASS — Punjab & Haryana High Court (2009-07-23)
• PSEB v. RAGHBIR SINGH AND ANOTHER — Punjab & Haryana High Court (2008-11-20)
• EXIDE INDUSTRIES LTD. v. HSIDC AND ANR. — Punjab & Haryana High Court (2008-01-10)
• JAGJIT SINGH v. STATE OF PUNJAB. — Punjab & Haryana High Court (2008-01-08)
• JOGINDER SINGH v. GURMIT KAUR & ORS — Punjab & Haryana High Court (2007-03-15)
• BIHARI LAL v. SHUBH ISHYA DEVI — Punjab & Haryana High Court (2007-03-13)
• RAMESH KUMAR v. PARAS RAM — Punjab & Haryana High Court (2007-03-12)
• GURVINDER KAUR AND ANR v. M.S.KOHLI — Punjab & Haryana High Court (2007-02-22)