H.S. BHALLA,. M.M. KUMAR
131 recorded High Court judgment(s) · 2003–2013
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| Punjab & Haryana High Court | 131 |
Disposal nature
| DISPOSED OF | 70 |
| DISMISSED | 55 |
| ALLOWED | 6 |
Recent judgments
- P.K. BAJAJ v. FOOD CORP. OF INDIA AND ANR. — Punjab & Haryana High Court (2013-03-12)
- M/S BUDHEWAL COOP. SUGAR MILLS LTD. v. STATE OF PB. — Punjab & Haryana High Court (2012-05-09)
- D.S.GREWAL v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-11-04)
- M/S NEW EGERTON WOOLLEN MILLS v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-11-04)
- COMMISSIONER, CEC, JALANDHAR v. M/S STEEL CRAFT (INDIA) — Punjab & Haryana High Court (2009-10-22)
- RAJBIR SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-09-14)
- VICE CHANCELLOR MAHARISHI DAYANAND & ANR v. JAHAN SINGH — Punjab & Haryana High Court (2009-05-26)
- M/S ISHAR ALLOYS (P) LTD. MACHHIWARA ROAD, LDH. v. CUSTOMS EXCISE AND SERVICE TAX DELHI AND ANR. — Punjab & Haryana High Court (2009-05-26)
- SUDARSHAN RAM v. UNION OF INDIA & OTHERS — Punjab & Haryana High Court (2009-05-26)
- RAM SINGH v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2009-05-25)
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