H.S.BHALLA

42 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• R.BHAGIRATHI REDDY v. STATE — Orissa High Court (2011-10-18)
• KRISHNA ACHARYA v. SECY,HIGHER EDUN. — Orissa High Court (2011-09-20)
• ARUNI KUMAR PANDA v. STATE and ORS. — Orissa High Court (2011-09-15)
• GHASIRAM MUNDA v. STATE OF ORISSA — Orissa High Court (2011-09-12)
• SURU MAJHI v. STATE — Orissa High Court (2011-09-12)
• TEPRAM SENAPATI v. STATE — Orissa High Court (2011-09-12)
• BABU@SRIDHAR v. STATE — Orissa High Court (2011-09-05)
• NARASINGHA HARIJAN v. STATE — Orissa High Court (2011-09-05)
• MADAN BEHERA v. STATE — Orissa High Court (2011-09-05)
• CHANDRAGIRI SANYASI v. STATE — Orissa High Court (2011-09-05)