H.S. BHALLA

317 recorded High Court judgment(s) · 2006–2016

Courts

Disposal nature

Recent judgments

• PRITAM KAUR GREWAL & ORS. v. IMP.TRUST LUDHIANA & ORS. — Punjab & Haryana High Court (2016-10-27)
• UJJAGAR SINGH v. PUNJAB STATE — Punjab & Haryana High Court (2016-07-29)
• BALWAN SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-05-05)
• PAITI AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-05-05)
• SATINDER KUMAR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-05-05)
• GENDA & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-05-05)
• PRITAM SINGH & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-05-05)
• GURNAM SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-05-05)
• PARVEEN KUMAR AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-05-05)
• DEEP KANWAR & ANR v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2016-05-05)