H.RANGAVITTALACHAR

54 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• SMT.YELLAMMA AND ORS v. PAVITHRAN — Karnataka High Court (1998-09-21)
• HRRP/1662/1995 of Vs — Karnataka High Court (1998-09-15)
• G.SHANKAR v. BANSILAL NAVAKISHORE VAIDHANAV — Karnataka High Court (1998-08-10)
• BIBIJAN. v. KHAMRUNNISA & ORS. — Karnataka High Court (1998-07-27)
• M.ASIF & ORS v. SMT.N.KRISHNAMMA — Karnataka High Court (1998-05-30)
• T.RAMACHANDRA v. C.PRATAP KUMAR — Karnataka High Court (1998-05-30)
• DR.M.N.JANAKIRAM & ANR v. KRISHNA MURTHY & ANR — Karnataka High Court (1998-05-30)
• SMT.G.INDIRA BAI & ANR., v. J.V.SARASWATHI & ANR., — Karnataka High Court (1998-05-29)
• NARAYANASA v. JAGANNATH — Karnataka High Court (1998-05-29)
• H.D.SHAMA RAO v. H.V.JAYARAMA SETTY — Karnataka High Court (1998-05-28)