H.R.SHELAT, . R. VORA

23 recorded High Court judgment(s) · 2000–2000

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	12
38-RULE ABSOLUTE/ALLOWED @ FH	9
46-ANY OTHER MODE @ FH	2

DARSHANSINH TARASINH SHIKH v. STATE OF GUJRAT — Gujarat High Court (2000-03-02)
STATE OF GUJARAT v. ANANTRAI NATVERLAL ACHARYA — Gujarat High Court (2000-02-29)
MALDE PARBAT GADHVI v. STATE OF GUJARAT — Gujarat High Court (2000-02-29)
PALSING NANIYA MASAR v. STATE OFGUJ — Gujarat High Court (2000-02-24)
STATE OF GUJARAT v. MOHMAD FARIQ HAJI MOHMAD — Gujarat High Court (2000-02-22)
AHMEDSGARIF ISMAIL CHIKHLIYA v. STATE OF GUJARAT — Gujarat High Court (2000-02-17)
KATHI APABHAI LAKHMANBHAI v. STATE OF GUJARAT — Gujarat High Court (2000-02-17)
REMNIHOR BHAGALU v. STATE OF GUJARAT — Gujarat High Court (2000-02-16)
ARVINDBHAI POPATSINH RANA v. STATE OF GUJARAT — Gujarat High Court (2000-02-10)
SUNIL NATVAR NAYKA v. STATE OF GUJARAT — Gujarat High Court (2000-02-10)