H.R. MALHOTRA

20 recorded High Court judgment(s) · 2006–2024

Courts

Disposal nature

Recent judgments

• M.C.D. & ANR. v. GARG & ASSOCIATES — Delhi High Court (2024-11-25)
• GEN.MANG.NORTHERN RAILWAY & AN v. ASHOK KUMAR YADAV — Delhi High Court (2010-10-27)
• MAHESH KUMAR v. STATE — Delhi High Court (2009-11-25)
• NAIDARI THROUGH LRS v. U.O.I & ANR — Delhi High Court (2009-05-04)
• RAM RATTI & ORS. v. OM PARKASH & ORS. — Delhi High Court (2009-03-25)
• MCD v. JAI SINGH & ORS. — Delhi High Court (2009-03-23)
• KAMLA SHARMA v. UOI & ANR — Delhi High Court (2009-03-12)
• ADOBE SYSTEMS INC. & ORS. v. MS. ASHA PANDEY & ANR. — Delhi High Court (2009-02-09)
• AUTODESK, INC & ANR. v. MR. N MISHRA & ORS. — Delhi High Court (2009-02-09)
• THE HINDUSTAN TIMES LTD. v. SHRI RAJAN VERMA & ORS. — Delhi High Court (2009-02-03)