H.P.SANDESH,T.M.NADAF

405 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• PRABHU v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-16)
• THE UNITED INDIA INSURANCE CO. LTD. v. SMT. REKHA AND ORS — Karnataka High Court (2025-09-26)
• THE STATE OF KARNATAKA v. SHRAVAN S/O RAMSINGH RATHOD AND ORS — Karnataka High Court (2025-09-26)
• RAVINDRA REDDY AND ORS v. C S SHADAKSHARI AND ORS — Karnataka High Court (2025-09-26)
• SAYAWWA AND ORS v. MALLAPPA SIDRAMAPPA AND ANR — Karnataka High Court (2025-09-26)
• THE RELIANCE GEN INS. CO LTD v. SAKUBAI AND ORS — Karnataka High Court (2025-09-26)
• SAKUBAI AND ORS v. IMAM SAB AND ANR — Karnataka High Court (2025-09-26)
• SUBHASH BIRADAR v. RITESHKUMAR SINGH — Karnataka High Court (2025-09-26)
• SONALI W/O SUBASHCHANDRA AND ANR v. SHARANAPPA S/O TIPPANNA SUNAGAR AND ORS — Karnataka High Court (2025-09-26)
• SHANTHKUMARI W/O SURESH CHANDRA AND ORS v. PRABHAKAR S/O RAMAYYA MAILAUR — Karnataka High Court (2025-09-26)